Meghalaya Credit Operation and Miscellaneous Provisions Act, 1976 (Act 10 of 1976)
An Act to make provisions to facilitate adequate flow of credit for agricultural production and development through Banks and other institutional credit agencies and for matters connected therewith and incidental thereto.
- Act number
- Act 10 of 1976
- Year
- 1976
- Enacted on
- 17-06-1976
- In force from
- 2 August 1976
- Jurisdiction
- Meghalaya State Act
- Subjects
- Agriculture, Banking And Finance, Land And Property, Cooperatives And Societies
Read the full text of Meghalaya Credit Operation and Miscellaneous Provisions Act, 1976 (Act 10 of 1976) section by section on LawLens.
Official source: India Code