Meghalaya Forest Authority Act, 1991 Act No. 3 of 1991
To provide for the constitution of an Authority for the unified control of forests in the State
- Act number
- Act 3 of 1991
- Year
- 1991
- Enacted on
- 02-03-1991
- In force from
- 17 April 1991
- Jurisdiction
- Meghalaya State Act
- Subjects
- Environment Forests And Wildlife
Read the full text of Meghalaya Forest Authority Act, 1991 Act No. 3 of 1991 section by section on LawLens.
Official source: India Code