Meghalaya Forest (Removal of Timber) (Regulation) Act (Act No.12 of 1981),1981

An Act to regulate and control removal of timber outside the State for the preservation of forests and to prevent their indiscriminate destruction and for matters connected therewith and incidental thereto.

Act number

Act 12 of 1981

Year

1981

Enacted on

29-05-1981

In force from

29 May 1981

Jurisdiction

Meghalaya State Act

Subjects

Environment Forests And Wildlife

Read the full text of Meghalaya Forest (Removal of Timber) (Regulation) Act (Act No.12 of 1981),1981 section by section on LawLens.

Official source: India Code