Meghalaya Goods and Services Tax Act, 2017 (Act No. 10 of 2017)
to make a provision for levy and collection of tax on intra-State supply of goods or services or both by the State of Meghalaya.
- Act number
- Act 10 of 2017
- Year
- 2017
- Enacted on
- 15-06-2017
- In force from
- 19-06-2017
- Jurisdiction
- Meghalaya State Act
- Subjects
- Taxation
Read the full text of Meghalaya Goods and Services Tax Act, 2017 (Act No. 10 of 2017) section by section on LawLens.
Official source: India Code