Meghalaya Intoxicating Liquor (Prohibition of Publication of Advertisement) Act, 1976 (Act 14 of 1976)
An Act to prohibit the advertisement of liquor by cinematographic exhibition and on walls, buildings and hoardings in public places, and to provide for matters connected therewith.
- Act number
- Act 14 of 1976
- Year
- 1976
- Enacted on
- 05-10-1976
- In force from
- 9 October 1976
- Jurisdiction
- Meghalaya State Act
- Subjects
- Health And Medicine
Read the full text of Meghalaya Intoxicating Liquor (Prohibition of Publication of Advertisement) Act, 1976 (Act 14 of 1976) section by section on LawLens.
Official source: India Code