Meghalaya Preventive Detention Act, 1995, Act No. 5 of 1995
To provide for preventive detention in certain cases and for matters connected therewith.
- Act number
- Act 5 of 1995
- Year
- 1995
- Enacted on
- 06-10-1994
- In force from
- 21 January 2017
- Jurisdiction
- Meghalaya State Act
- Subjects
- Administrative Law
Read the full text of Meghalaya Preventive Detention Act, 1995, Act No. 5 of 1995 section by section on LawLens.
Official source: India Code