Meghalaya Protection of Interest of Depositors (in Financial Establishments) Act, 2018 (Act No. 8 of 2018)
An Act to protect the deposits made by the public in the financial establishments and matters relating thereto.
- Act number
- Act 8 of 2018
- Year
- 2018
- Enacted on
- 07-10-2018
- In force from
- 9 October 2018
- Jurisdiction
- Meghalaya State Act
- Subjects
- Banking And Finance
Read the full text of Meghalaya Protection of Interest of Depositors (in Financial Establishments) Act, 2018 (Act No. 8 of 2018) section by section on LawLens.
Official source: India Code