Meghalaya Regulation of the Game of Arrow Shooting and the Sale of Teer Tickets Act, 2018 (Act No. 12 of 2018)

An Act to regulate the game of arrow shooting and the sale of teer tickets and to provide for matters connected therewith or incidental thereto.

Act number

Act 12 of 2018

Year

2018

Enacted on

07-10-2018

In force from

01-06-2017

Jurisdiction

Meghalaya State Act

Subjects

Administrative Law

Read the full text of Meghalaya Regulation of the Game of Arrow Shooting and the Sale of Teer Tickets Act, 2018 (Act No. 12 of 2018) section by section on LawLens.

Official source: India Code