Meghalaya State Commission for Women Act, 2005 (Act No.7 of 2005)

To provide for the constitution of a women s Commission to improve the status of women in the State of Meghalaya and to inquire into unfair practices affecting women and for matters connected therewith or incidental thereto:

Act number

Act 7 of 2005

Year

2005

Enacted on

29-04-2005

In force from

15-10-2004

Jurisdiction

Meghalaya State Act

Subjects

Women And Children

Read the full text of Meghalaya State Commission for Women Act, 2005 (Act No.7 of 2005) section by section on LawLens.

Official source: India Code