Meghalaya Street Vendors (Protection of Livelihood and Regulation of Street Vending Act, 2014) (Act No. 11 of 2014)
An Act to provide for protection of livelihood of urban street vendors and to regulate street vending and for matters connected therewith or incidental thereto.
- Act number
- Act 11 of 2014
- Year
- 2014
- Enacted on
- 08-12-2014
- In force from
- 10-11-2014
- Jurisdiction
- Meghalaya State Act
- Subjects
- Labour And Employment, Housing And Urban Development
Read the full text of Meghalaya Street Vendors (Protection of Livelihood and Regulation of Street Vending Act, 2014) (Act No. 11 of 2014) section by section on LawLens.
Official source: India Code