Meghalaya Subsidiary Force Act, 1971 Act No.8 Of 1971
An Act to provide for the constitution of a force in Meghalaya to be known as the Meghalaya Subsidiary Force.
- Act number
- Act 8 of 1971
- Year
- 1971
- Enacted on
- 03-07-1971
- In force from
- 04-06-1971
- Jurisdiction
- Meghalaya State Act
- Subjects
- Public Service
Read the full text of Meghalaya Subsidiary Force Act, 1971 Act No.8 Of 1971 section by section on LawLens.
Official source: India Code