North East Adventist University Act, 2015 (Act No. 4 of 2019)
To establish and incorporate an University in the State, with emphasis on providing high quality education, training and research in the fields of Physical Sciences, Applied Sciences, Life Sciences, Health Sciences, Social Sciences, Bio-Technology, Information Technology, Engineering, Management, Commerce, Communication, Law, Humanities, Languages, Performing Arts and other allied areas, sponsored by the Medical Educational Trust Association Surat of Seventh-day Adventists, and to provide for matters connected therewith or incidental thereto.
- Act number
- Act 4 of 2019
- Year
- 2019
- Enacted on
- 29-04-2019
- In force from
- 29-04-2019
- Jurisdiction
- Meghalaya State Act
- Subjects
- Education
Read the full text of North East Adventist University Act, 2015 (Act No. 4 of 2019) section by section on LawLens.
Official source: India Code