Shillong Electricity Supply Undertaking (Acquisition) Act (Act No.10 of 1977) 1977
An Act to provide for the acquisition of the Shillong Electricity Supply Undertaking for a public purpose.
- Act number
- Act 10 of 1977
- Year
- 1977
- Enacted on
- 25-12-1977
- In force from
- 15-07-1977
- Jurisdiction
- Meghalaya State Act
- Subjects
- Energy And Electricity
Read the full text of Shillong Electricity Supply Undertaking (Acquisition) Act (Act No.10 of 1977) 1977 section by section on LawLens.
Official source: India Code