CONTINGENCY FUND OF THE STATE OF MIZORAM RULES, 2009
- Year
- 2009
- Enacted on
- 25-11-2009
- In force from
- 24 December 2009
- Jurisdiction
- Mizoram State Act
- Subjects
- Public Finance
Read the full text of CONTINGENCY FUND OF THE STATE OF MIZORAM RULES, 2009 section by section on LawLens.
Official source: India Code