Mizo Marriage, Divorce and Inheritance of Property Act, 2014
The Mizo Marriage, Divorce and Inheritance of Property Act, 2014 (Act No. 9 of 2014)
- Act number
- Act 9 of 2014
- Year
- 2014
- Enacted on
- 17-12-2014
- In force from
- 28 November 2014
- Jurisdiction
- Mizoram State Act
- Subjects
- Family And Personal Law, Tribal And Minority Affairs
Read the full text of Mizo Marriage, Divorce and Inheritance of Property Act, 2014 section by section on LawLens.
Official source: India Code