MIZORAM DRUG (CONTROLLED SUBSTANCES) ACT, 2016 AN ACT

The Mizoram Drug (Controlled Substances) Act, 2016 (Act No. 9 of 2016) Received the assent of the Governor of Mizoram on the 19th December, 2016 THE MIZORAM DRUG (CONTROLLED SUBSTANCES) ACT, 2016 AN ACT to provide for laws relating to control of certain substances that tend to addiction and misuse which are not effectively dealt with by the existing laws in force

Act number

Act 9 of 2016

Year

2016

Enacted on

12-01-2017

In force from

17 January 2017

Jurisdiction

Mizoram State Act

Subjects

Food And Drug Regulation

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Official source: India Code