Mizoram Entry Tax Act, 2015

The Mizoram Entry Tax Act, 2015 (Act No. 8 of 2015)

Act number
Act 8 of 2015
Year
2015
Enacted on
18-08-2015
In force from
5 August 2015
Jurisdiction
Mizoram State Act
Subjects
Taxation

Read the full text of Mizoram Entry Tax Act, 2015 section by section on LawLens.

Official source: India Code