MIZORAM (ESTABLISHMENT OF INDEPENDENT LOCAL BODY) OMBUDSMAN ACT, 2011
THE MIZORAM (ESTABLISHMENT OF INDEPENDENT LOCAL BODY) OMBUDSMAN ACT, 2011 (Act No. 8 of 2011) Received the assent of the Governor of Mizoram on the 15th July, 2011
- Act number
- Act 8 of 2011
- Year
- 2011
- Enacted on
- 15-07-2011
- In force from
- 15 July 2011
- Jurisdiction
- Mizoram State Act
- Subjects
- Administrative Law
Read the full text of MIZORAM (ESTABLISHMENT OF INDEPENDENT LOCAL BODY) OMBUDSMAN ACT, 2011 section by section on LawLens.
Official source: India Code