Mizoram Fire Service Act, 2013
The Mizoram Fire Service Act, 2013 (Act No. 7 of 2013)
- Act number
- Act 7 of 2013
- Year
- 2013
- Enacted on
- 02-05-2013
- In force from
- 17 April 2013
- Jurisdiction
- Mizoram State Act
- Subjects
- Disaster Management
Read the full text of Mizoram Fire Service Act, 2013 section by section on LawLens.
Official source: India Code