Mizoram Goods and Services Tax Act, 2017
The Mizoram Goods and Services Tax Act, 2017 (Act No. 6 of 2017)
- Act number
- Act 6 of 2017
- Year
- 2017
- Enacted on
- 02-06-2017
- In force from
- 26 May 2017
- Jurisdiction
- Mizoram State Act
- Subjects
- Taxation
Read the full text of Mizoram Goods and Services Tax Act, 2017 section by section on LawLens.
Official source: India Code