MIZORAM (LAND ACQUISITION, REHABILITATION AND RESETTLEMENT) ACT, 2016

The Mizoram (Land Acquisition, Rehabilitation and Resettlement) Act, 2016. (Act No. 5 of 2016) Received the assent of the Governor of Mizoram on the 22nd April, 2016 THE MIZORAM (LAND ACQUISITION, REHABILITATION AND RESETTLEMENT) ACT, 2016.

Act number

Act 5 of 2016

Year

2016

Enacted on

04-05-2016

In force from

22 April 2016

Jurisdiction

Mizoram State Act

Subjects

Land And Property, Social Welfare

Read the full text of MIZORAM (LAND ACQUISITION, REHABILITATION AND RESETTLEMENT) ACT, 2016 section by section on LawLens.

Official source: India Code