Mizoram Municipality Authorities (Prohibition of Defection) Act, 2011
The Mizoram Municipality Authorities (Prohibition of Defection) Act, 2011 (Act No. 14 of 2011)
- Act number
- Act 14 of 2011
- Year
- 2011
- Enacted on
- 27-07-2011
- In force from
- 13 July 2011
- Jurisdiction
- Mizoram State Act
- Subjects
- Elections
Read the full text of Mizoram Municipality Authorities (Prohibition of Defection) Act, 2011 section by section on LawLens.
Official source: India Code