Mizoram Parliamentary Secretaries (Appointment, Salaries, Allowances and Miscellaneous Provisions) Act, 2009
The Mizoram Parliamentary Secretaries (Appointment, Salaries, Allowances and Miscellaneous Provisions) Act, 2009. (Act No. 3 of 2009).
- Act number
- Act 3 of 2009
- Year
- 2009
- Enacted on
- 03-04-2009
- In force from
- 3 April 2009
- Jurisdiction
- Mizoram State Act
- Subjects
- Public Service
Read the full text of Mizoram Parliamentary Secretaries (Appointment, Salaries, Allowances and Miscellaneous Provisions) Act, 2009 section by section on LawLens.
Official source: India Code