Mizoram Police Act, 2011
The Mizoram Police Act, 2011 (Act No. 3 of 2012) Received the assent of the Governor of Mizoram on the 19th December, 2011
- Act number
- Act 3 of 2012
- Year
- 2012
- Enacted on
- 16-01-2012
- In force from
- 19 December 2011
- Jurisdiction
- Mizoram State Act
- Subjects
- Public Service, Administrative Law
Read the full text of Mizoram Police Act, 2011 section by section on LawLens.
Official source: India Code