MIZORAM PROFESSIONS TRADES, CALLINGS AND EMPLOYMENTS TAXATION ACT, 1995

THE MIZORAM PROFESSIONS TRADES, CALLINGS AND EMPLOYMENTS TAXATION ACT, 1995, (The Mizoram Act No. 7 of 1995)

Act number
Act 7 of 1995
Year
1995
Enacted on
16-11-1995
In force from
1 January 1995
Jurisdiction
Mizoram State Act
Subjects
Taxation

Read the full text of MIZORAM PROFESSIONS TRADES, CALLINGS AND EMPLOYMENTS TAXATION ACT, 1995 section by section on LawLens.

Official source: India Code