Mizoram Salaries and Allowances of the Government Chief Whip and the Deputy Government Chief Whip Act, 1995

The Mizoram Act No. 6 of 1995 The Mizoram Salaries and Allowances of the Government Chief Whip and the Deputy Government Chief Whip Act, 1995

Act number

Act 6 of 1995

Year

1995

Enacted on

31-10-1995

In force from

12 October 1995

Jurisdiction

Mizoram State Act

Subjects

Public Service

Read the full text of Mizoram Salaries and Allowances of the Government Chief Whip and the Deputy Government Chief Whip Act, 1995 section by section on LawLens.

Official source: India Code