Mizoram Scheduled Tribes and Scheduled Castes (Regulation of Issuance and Verification of ) Community Certificates Act, 2014

The Mizoram Scheduled Tribes and Scheduled Castes (Regulation of Issuance and Verification of ) Community Certificates Act, 2014 (Act No. 5 of 2014)

Act number

Act 5 of 2014

Year

2014

Enacted on

22-07-2014

In force from

11 July 2014

Jurisdiction

Mizoram State Act

Subjects

Tribal And Minority Affairs, Administrative Law

Read the full text of Mizoram Scheduled Tribes and Scheduled Castes (Regulation of Issuance and Verification of ) Community Certificates Act, 2014 section by section on LawLens.

Official source: India Code