Mizoram Street Vendor (Protection of Livelihood & Regulation of Street Vending) Act, 2011
The Mizoram Street Vendor (Protection of Livelihood & Regulation of Street Vending) Act, 2011 (Act No. 4 of 2012)
- Act number
- Act 4 of 2012
- Year
- 2012
- Enacted on
- 24-01-2012
- In force from
- 19 December 2011
- Jurisdiction
- Mizoram State Act
- Subjects
- Labour And Employment, Housing And Urban Development
Read the full text of Mizoram Street Vendor (Protection of Livelihood & Regulation of Street Vending) Act, 2011 section by section on LawLens.
Official source: India Code