ARBITRATION (EXTENSION TO NAGALAND, ACT 1978)
An Act to provide for the extension of the Arbitration Act, 1940 (10 of 1940) to the State of Nagaland It is hereby enacted in the Twenty-ninth year of the Republic of India as follows:
- Act number
- Act 9 of 1978
- Year
- 1978
- Enacted on
- 23-09-1978
- In force from
- 23 September 1978
- Jurisdiction
- Nagaland State Act
- Subjects
- Arbitration And Mediation
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Official source: India Code