Nagaland Amusement Tax Act,1965

Published in the Nagaland Gazette, Extraordinary, dated the 26th April, 1965. An Act to make an addition to the public revenue of Nagaland and for that purpose to impose a tax on entertainment and other amusements; Preamble. - Whereas it is necessary to make an addition to the public revenue of Nagaland and for that purpose to impose a tax on entertainments and other amusements; It is hereby enacted in the Sixteenth Year of the Republic of India as follows:

Act number

Act 4 of 1965

Year

1965

Enacted on

07-04-1965

In force from

16 April 1965

Jurisdiction

Nagaland State Act

Subjects

Taxation

Read the full text of Nagaland Amusement Tax Act,1965 section by section on LawLens.

Official source: India Code