NAGALAND EVICTION OF PERSONS IN UNAUTHORISED OCCUPATION OF PUBLIC LAND ACT,1971
- Act number
- Act 6 of 1971
- Year
- 1971
- Enacted on
- 22-10-1971
- In force from
- 5 November 1971
- Jurisdiction
- Nagaland State Act
- Subjects
- Land And Property
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Official source: India Code