Nagaland Excise Act 1967
An Act to impose Excise Duty on Alcohol, Liquor and Intoxicating Drugs Preamble. - Whereas the previous sanction of the President of India has been obtained under the proviso to Article 304 (b) of the Constitution of India ; It is hereby enacted in the Eighteenth Year of the Republic of India as follows :
- Act number
- Act 7 of 1967
- Year
- 1967
- Enacted on
- 15-09-1967
- In force from
- 15 September 1967
- Jurisdiction
- Nagaland State Act
- Subjects
- Taxation
Read the full text of Nagaland Excise Act 1967 section by section on LawLens.
Official source: India Code