Nagaland Fiscal Responsibility and Budget Management Act, 2005
- Act number
- Act 7 of 2005
- Year
- 2005
- Enacted on
- 28-09-2005
- In force from
- 31 March 2009
- Jurisdiction
- Nagaland State Act
- Subjects
- Public Finance
Read the full text of Nagaland Fiscal Responsibility and Budget Management Act, 2005 section by section on LawLens.
Official source: India Code