Nagaland Fisheries Act, 1980

An Act to provide for certain matters relating to Fisheries in the State of Nagaland It is hereby enacted in the thirty-first year of the Republic of India as follows :

Act number

Act 2 of 1982

Year

1982

Enacted on

24-12-1981

In force from

3 March 1982

Jurisdiction

Nagaland State Act

Subjects

Environment Forests And Wildlife

Read the full text of Nagaland Fisheries Act, 1980 section by section on LawLens.

Official source: India Code