Nagaland Habitual offenders Act,1967
An Act to provide for the treatment and training of habitual off off enders It is hereby enacted in the Eighteenth Year of the Republic of India as follows :
- Year
- 1967
- Enacted on
- 28-11-1967
- In force from
- 4 December 1967
- Jurisdiction
- Nagaland State Act
- Subjects
- Criminal Law, Criminal Procedure
Read the full text of Nagaland Habitual offenders Act,1967 section by section on LawLens.
Official source: India Code