NAGALAND INTERPRETATION AND GENERAL CLAUSES ACT 1978
- Act number
- Act 6 of 1979
- Year
- 1979
- Enacted on
- 26-07-1979
- In force from
- 26 July 1979
- Jurisdiction
- Nagaland State Act
- Subjects
- Administrative Law
Read the full text of NAGALAND INTERPRETATION AND GENERAL CLAUSES ACT 1978 section by section on LawLens.
Official source: India Code