Nagaland Municipal Act,2001
- Act number
- Act 10 of 2001
- Year
- 2001
- Enacted on
- 26-09-2001
- In force from
- 18 October 2001
- Jurisdiction
- Nagaland State Act
- Subjects
- Housing And Urban Development, Elections
Read the full text of Nagaland Municipal Act,2001 section by section on LawLens.
Official source: India Code