Nagaland Work Charged & Casual Employees Regulation Act, 2001
An Act to regulate appointment and conditions of service of persons appointed as work charged employees and casual employees. Be it enacted in the fifty Second year of the Republic of India as follows: Chapter -I Preliminary
- Act number
- Act 1 of 2001
- Year
- 2001
- Enacted on
- 26-03-2001
- In force from
- 11 April 2001
- Jurisdiction
- Nagaland State Act
- Subjects
- Labour And Employment
Read the full text of Nagaland Work Charged & Casual Employees Regulation Act, 2001 section by section on LawLens.
Official source: India Code