State Financial Corporation Extension to Nagaland Act, 2002

An Act to provide for extension of the State Financial Corporation Act, 1951 (63 of 1951) to the State of Nagaland. It is hereby enacted in the Fifty second year of the Republic of India as follows:-

Act number

Act 3 of 2002

Year

2002

Enacted on

27-03-2002

In force from

27 March 2002

Jurisdiction

Nagaland State Act

Subjects

Banking And Finance

Read the full text of State Financial Corporation Extension to Nagaland Act, 2002 section by section on LawLens.

Official source: India Code