ajmer shamlat deh (regulation) repeal act, 1959
- Act number
- Act 22 of 1959
- Year
- 1959
- Enacted on
- 16-05-1959
- In force from
- 1 January 1959
- Jurisdiction
- Rajasthan State Act
- Subjects
- Land And Property
Read the full text of ajmer shamlat deh (regulation) repeal act, 1959 section by section on LawLens.
Official source: India Code