indian soldiers (litigation) (extension to jagir proceedings) act, 1963

An Act to extend the provisions of the Indian Soldiers (Litigation) Act, 1925 to proceedings under certain special Acts. Be it enacted by the Rajasthan State Legislature in the Fourteenth Year of the Republic of India as follows:-

Act number

Act 23 of 1963

Year

1963

Enacted on

07-12-1963

In force from

1 January 1963

Jurisdiction

Rajasthan State Act

Subjects

Defence And National Security, Civil Law And Procedure

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Official source: India Code