jaipur municipality administration (temporary provisions) act, 1960
- Act number
- Act 38 of 1960
- Year
- 1960
- Enacted on
- 26-10-1960
- In force from
- 26-10-1960
- Jurisdiction
- Rajasthan State Act
- Subjects
- Housing And Urban Development
Read the full text of jaipur municipality administration (temporary provisions) act, 1960 section by section on LawLens.
Official source: India Code