Marwar Marriage Fund Administration Act, 1961

Received the assent of the Governor on the 30th day of May, 1961 An Act to provide for the administration, regulation, management, operation and application of the Marwar Marriage Fund. Be it enacted by the Rajasthan State Legislature in the Twelfth Year of the Republic of India as follows:-

Act number

Act 18 of 1961

Year

1961

Enacted on

30-05-1961

In force from

5 June 1961

Jurisdiction

Rajasthan State Act

Subjects

Social Welfare

Read the full text of Marwar Marriage Fund Administration Act, 1961 section by section on LawLens.

Official source: India Code