rajasthan advocates welfare fund act, 1987

An Act to provide for the constitution of an Advocates Welfare Fund and utilization thereof for payment of certain death and retirement benefits to the advocates in the State of Rajasthan and for matter connected therewith and incidental thereto.

Year

1987

Enacted on

14-11-1989

In force from

17 October 2012

Jurisdiction

Rajasthan State Act

Subjects

Judiciary And Legal Profession

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Official source: India Code