rajasthan affected areas (suspension of proceedings) act, 1952
The Rajasthan Affected Areas (Suspension of Proceedings) Act, 1952
- Act number
- Act 21 of 1952
- Year
- 1952
- Enacted on
- 10-06-1952
- In force from
- 5 July 1952
- Jurisdiction
- Rajasthan State Act
- Subjects
- Civil Law And Procedure, Disaster Management, Land And Property
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Official source: India Code