rajasthan agricultural credit operation (removal of difficulties) act, 1974
An Act to make provisions to facilitate adequate flow of credit for agricultural production and development through banks and other institutional credit agencies and for matters connected therewith and/or incidental thereto.
- Act number
- Act 22 of 1974
- Year
- 1974
- Enacted on
- 21-09-1974
- In force from
- 21 September 1974
- Jurisdiction
- Rajasthan State Act
- Subjects
- Agriculture, Banking And Finance, Land And Property, Cooperatives And Societies
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Official source: India Code