rajasthan agricultural loans act, 1956
An Act to consolidate and amend the law relating to loans of money by the State Government for agricultural purposes.
- Act number
- Act 1 of 1957
- Year
- 1957
- Enacted on
- 02-01-1957
- In force from
- 1 January 1957
- Jurisdiction
- Rajasthan State Act
- Subjects
- Agriculture
Read the full text of rajasthan agricultural loans act, 1956 section by section on LawLens.
Official source: India Code