RAJASTHAN AGRICULTURAL PESTS AND DISEASES ACT, 1951

THE RAJASTHAN AGRICULTURAL PESTS AND DISEASES ACT, 1951

Act number
Act 27 of 1951
Year
1951
Enacted on
03-10-1951
In force from
15 December 1951
Jurisdiction
Rajasthan State Act
Subjects
Agriculture

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Official source: India Code