Rajasthan Armed Constabulary Act, 1950
An Act for the regulation of the Rajasthan Armed Constabulary.
- Act number
- Act 12 of 1950
- Year
- 1950
- Enacted on
- 07-08-1950
- In force from
- 1 January 1950
- Jurisdiction
- Rajasthan State Act
- Subjects
- Defence And National Security
Read the full text of Rajasthan Armed Constabulary Act, 1950 section by section on LawLens.
Official source: India Code