rajasthan ayurved nursing council act, 2012

An Act to provide for the constitution of a Ayurved Nursing Council, regulation of Ayurved Nursing Profession and recognition of institutions imparting education or training in Ayurved Nursing subjects in the State and for matters connected therewith or incidental thereto. Be it enacted by the Rajasthan State Legislature in the Sixty-third Year of the Republic of India, as follows: - Chapter - I Preliminary

Act number

Act 17 of 2012

Year

2012

Enacted on

15-05-2012

In force from

16-05-2012

Jurisdiction

Rajasthan State Act

Subjects

Health And Medicine, Education

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Official source: India Code